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State of Himachal Pradesh - Section

Section 6 in The Himachal Pradesh National Law University Act, 2016

6. Teaching in the University.

(1)All teaching in connection with the degrees, titles, diplomas and certificates of the University shall be conducted in accordance with the syllabi prescribed by the regulations.
(2)The courses and curricula and the authorities responsible for organizing the teaching of such courses and curricula shall be as prescribed by the regulations.