Delhi High Court - Orders
Wpil Ltd Consortium vs Delhi Jal Board on 16 September, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 358/2022 & I.As. 13639-13640/2022,
14080/2022, 15208/2022, 15209/2022
WPIL LTD CONSORTIUM ..... Petitioner
Through: Mr. Vinay Kumar Garg, Senior
Advocate with Mr. Akshay
Chandra, Mr. Rahul Chaudhary,
Mr. Parv Garg & Mr. Karandeep
Singh, Advocates with Mr. Sanjeev
Rajora, Representative.
versus
DELHI JAL BOARD ..... Respondent
Through: Mr. Ravi Gupta, Senior Advocate
with Mr. Karunesh Tandon & Mr.
Sachin Jain, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.09.2022
1. Mr. Vinay Kumar Garg, learned Senior Counsel for the petitioner, states upon instruction from Mr. Sanjeev Rajora, the representative of the petitioner who is present in Court, that he does not wish to press this petition.
2. The petition, alongwith pending applications, is dismissed as withdrawn PRATEEK JALAN, J SEPTEMBER 16, 2022 'pv'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:16.09.2022 17:34:53