Bombay High Court
Rohit V. Mehta vs 1(A) Smt.Vimla H. Mehta And Ors on 26 February, 2020
Author: A.K. Menon
Bench: A.K. Menon
29-S-2916-95.doc
Dixit
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUIT NO.2916 OF 1995
Rohit Vanmalidas Mehta ....Plaintiff
V/s.
Vimla H. Mehta and Ors. ....Defendants
Mr. Jariwala, with Mr. Ganesh Ambekar, i/by Thakore Jariwala, for the
Plaintiff.
Mr. B.R. Dalal for Defendant Nos.1(a) to 1(g).
Mr. Jay Yadav, i/by J.R. Vakil & Associates, for Defendant No.3.
Mr. Yogesh Gaikwad, i/by Bilawala & Co., for Defendant No.4.
CORAM : A.K. MENON, J.
DATED : 26TH FEBRUARY, 2020. P.C. :
By consent, stand over to 4th April 2020 for marking of documents.
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