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Bombay High Court

Rohit V. Mehta vs 1(A) Smt.Vimla H. Mehta And Ors on 26 February, 2020

Author: A.K. Menon

Bench: A.K. Menon

                                                                                 29-S-2916-95.doc


Dixit


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               ORDINARY ORIGINAL CIVIL JURISDICTION


                                          SUIT NO.2916 OF 1995

        Rohit Vanmalidas Mehta                                           ....Plaintiff
                     V/s.
        Vimla H. Mehta and Ors.                                          ....Defendants


        Mr. Jariwala, with Mr. Ganesh Ambekar, i/by Thakore Jariwala, for the
        Plaintiff.

        Mr. B.R. Dalal for Defendant Nos.1(a) to 1(g).

        Mr. Jay Yadav, i/by J.R. Vakil & Associates, for Defendant No.3.

        Mr. Yogesh Gaikwad, i/by Bilawala & Co., for Defendant No.4.



                                                     CORAM : A.K. MENON, J.

DATED : 26TH FEBRUARY, 2020. P.C. :

By consent, stand over to 4th April 2020 for marking of documents.
(A.K. MENON, J.) 1/1 ::: Uploaded on - 28/02/2020 ::: Downloaded on - 28/02/2020 22:48:28 :::