Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(4) in The Orissa Self-Help Co-operatives Act, 2001

(4)The President shall cease to be the President at the end of the period within which a board meeting under Sub-section (1) or (2) or the articles of association has to be held, if he/she fails to hold such board meeting within the specified period.