Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Assam - Subsection Section 3(2) in The Assam Frontier (Administration of Justice) Regulation, 1945 (2)The Deputy Commissioner, the Assistant Commissioner of the Tracts shall be appointed by the Governor, acting in his discretion.
