Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Jharkhand - Subsection Section 129(xvi) in Bihar Education Code, 1961 (xvi)to incur expenditure up to a maximum of Rs. 50 a year on repairs and maintenance of furniture in their schools, subject to provision of funds.
