Central Administrative Tribunal - Patna
Dharmendra Kumar vs Deptt Of Posts on 30 June, 2025
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O.A. No. 050/00771/2023
3
CENTRAL ADMINISTRATIVE TRIBUNAL
PATNA BENCH, PATNA
O.A. No. 050/0077
771/2023
Date of order:-30.06.2025
CORAM
HON'BLE MR. KUMAR RAJESH CHANDRA, MEMBER [[A]
HON'BLE MR RAJVEER SINGH VERMA, MEMBER [J]
Dharmendra Kumar, Son of Mahesh Paswan, Resident of Village
and Post Office-Harauli,
Office District- Vaishali (Bihar) PIN
PIN-844103
844103 at
present working as Gramin Dak Sewak (GDS) Branch Postmaster
(BPM) in Lawapur Narayan Branch Office (B.O.) in acc
account
ount with
Patna
Mahnar Sub Post office-Hajipur.
office Hajipur. District
District- Vaishali (Bihar) PIN--
Bench
844506.
Mobile No.8228994247
Email [email protected]
I.D. [email protected]
.........Applicant
Versus
1. The Union of India through the Secretary, Ministry of
Communication, Government of India, Department of Post. Dak
Bhawan Sansad Marg, New Delhi-110001
Delhi [email protected].
2. The Director General, Department of Posts, Government of
India, Dak Bhawan Sansad Marg, New Delhi
Delhi-110001--
[email protected].
3. The Chief Postmaster General, Bihar Circle, Meghdoot Bhawan,
Patna
Patna-800001.
4. The Director of Postal Services, Head Quarter, Bihar, Meghdoot
Bhawan, Patna-800001.
Patna
5. The Superintendent of Post Offices, Vaishali Division, Hajipur
(Bihar) PIN-844102
PIN
........Respondents
For Applicant:-
Applicant: Shri Om Prakash Singh
Singh, Advocate
For Respondents:-
Respondents: Shri A.K. Singh, ASC
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O.A. No. 050/00771/2023
3
O R D E R (Oral)
PER:-RAJVEER SINGH VERMA, MEMBER [J]
1. Heard with consent of learned counsel for the parties at admission stage.
2. Written statement and rejoinder both have been filed filed. In para 2 & 3 of the rejoinder it has been mentioned that the relief that was sought in this OA has already been granted and hence this OA has been rendered infructuous.
3. In view of this submission, nothing remains in this OA to be Patna Bench adjudicated upon and accordingly this OA is disposed of as having been rendered infructuous. No order as to costs.
(Rajveer Singh Verma) (Kumar Rajesh Chandra)
Member (J) Member (A)
du/-