Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(a) in Regulations For The Disbursement of Loans Under The Low Income Group Housing Scheme, 1968 (a)his income from all sources does not exceed Rs.7,200 per year exclusive of the income of other earning members of the family;
