Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 47 in Nagpur Improvement Trust Act, 1936 47. Combination of improvement schemes. - Any number of area in respect of which improvement schemes have been, or are proposed to be framed, may at any time be included in one combined scheme.
