Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 173] [Section 110] [Entire Act]

Union of India - Subsection

Section 110(e) in The Code of Criminal Procedure, 1973

(e)habitually commits, or attempts to commit, or abets the commission of offences, involving a breach of the peace, or