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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(7) in Central Council of Homoeopathy (General) Regulations, 2018

(7)A motion for constitution of a committee referred to in sub-regulation(1) shall be moved wherein the mover shall propose the name of the members of the committee and any member may then move amendments proposing the addition of names of other members.