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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(1)(iii) in Telangana Intermediate Education Act, 1971

(iii)to lay down the qualifications of teachers required to teach the subjects included in the courses of study in different branches of the Intermediate education, the workload of such teachers and the number of working days in an academic year or semester and other matters incidental thereto;