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State of Bihar - Section

Section 135A in The Bihar Government Estates (Khas-Mahal) Manual, 1953

135A. Maintenance of register of wells etc., in the Khasmahal Department of the Collectorate.

- A register of wells, irrigation embankments, etc., bridges, markets, gardens, bandhs and tanks should be maintained in the Khasmahal Department of the Collectorate in the forms prescribed in Appendices (B). 15 (A) to (E).