Supreme Court - Daily Orders
Mahesh Kumar Joshi vs Madan Singh Negi on 30 July, 2014
ä ITEM NO.48 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11191/2013
(Arising out of impugned final judgment and order dated 11/05/2012
in CM(M) No. 564/2012 passed by the High Court Of Delhi At N.
Delhi)
MAHESH KUMAR JOSHI Petitioner(s)
VERSUS
MADAN SINGH NEGI Respondent(s)
(With prayer for interim relief and office report)
Date : 30/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
HON’BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. R.D.Upadhayay, Adv.
MS. Asha Upadhayay, Adv.
Mr. Girdhar G.Upadhayay, Adv. for
Mr. Rajeev Sharma ,Adv.
For Respondent(s) Mrs. Anjani Aiyagari ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Rajeev Sharma, Adv. is reported to be unwell, post after four weeks.
(Shashi Sareen) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by Shashi Sareen Date: 2014.07.31 10:55:24 ALMT Reason: