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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(2)(zo) in Punjab Regional and Town Planning and Development Act, 1995

(zo)the qualifications for appointment as Arbitrator under sub- section (1) and form of final scheme under clause (xxi) of sub-section (3) of section 102;