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[Cites 0, Cited by 0] [Section 51(7)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(7)(b) in The Special Economic Zones Rules, 2006

(b)Unit shall issue a certificate authorizing the employee by name and giving the full specification, namely, serial number and model number and make of the laptop computers and video projection system intended to be taken outside the processing area temporarily and a copy of the certificate shall be endorsed to Specified Officer and acknowledgment received by the Unit;