Bombay High Court
The Commissioner Of Income ... vs Atos Information Technology Hk Ltd on 11 April, 2022
Bench: K.R. Shriram, N. R. Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1669 OF 2017
The Commissioner Of Income International ....APPELLANTS
Taxation - 1
V/S
Atos Information Technology Hk Ltd. ....RESPONDENT
WITH INCOME TAX APPEAL(IT) NO. 170 OF 2018 The Commissioner Of Income International ....APPELLANTS Taxation-i V/S Atos Information Technology Hk Ltd. ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 192 OF 2018 The Commissioner Of Income International ....APPELLANTS Taxation-1 V/S Atos Information Technology Hk Ltd. ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 606 OF 2018 The Commissioner Of Income International ....APPELLANTS Taxation-1 V/S Atos Information Technology Hk Ltd. ....RESPONDENT WITH Page 1/2 ::: Uploaded on - 12/04/2022 ::: Downloaded on - 13/04/2022 01:59:20 ::: INCOME TAX APPEAL(IT) NO. 656 OF 2018 The Commissioner Of Income International ....APPELLANTS Taxation-1 V/S Atos Information Technology Hk Ltd. ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 609 OF 2018 The Commissioner Of Income Tax International ....APPELLANTS Taxation - 1 V/S Atos Information Technology Hk Ltd ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 168 OF 2018 The Commissioner Of Income International ....APPELLANTS Taxation-1 V/S Atos Information Technology Hk Ltd. ....RESPONDENT Mr P C Chhotaray for the Appellant Mr P J Pardiwalla, Senior Advocate a/w Mr Madhur Agrawal i/b Mr Atul K Jasani for the Respondent CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 11th April, 2022 P.C. :
S. O. to 13/04/2022 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 12/04/2022 ::: Downloaded on - 13/04/2022 01:59:20 :::