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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2)(b) in The Electricity Regulatory Commissions Act, 1998

(b)the form and the manner in which and the authority before whom oath of office and secrecy should be subscribed under sub-section (4) of section 6;