Supreme Court - Daily Orders
Pentapati Pullarao vs Polavaram Project Authority . on 1 June, 2015
Bench: Prafulla C. Pant, Amitava Roy
ITEM NO.801 COURT NO.3 SECTION PIL W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 300/2015
PENTAPATI PULLARAO Petitioner(s)
VERSUS
POLAVARAM PROJECT AUTHORITY AND ORS. Respondent(s)
Date : 01/06/2015 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE PRAFULLA C. PANT
HON'BLE MR. JUSTICE AMITAVA ROY
[VACATION BENCH]
For Petitioner(s) Mr. Subodh Markandeya, Sr. Adv.(mentioned by)
Mr. Sravan Kumar K, Adv.
for Mr. D. Mahesh Babu,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
On a mention made by Mr. Subodh Markandeya, learned senior counsel for the petitioner, we direct to list the writ petition for consideration on 08.06.2015.
(Parveen Kr. Chawla) (Renu Diwan)
AR-cum-PS Court Master
Signature Not Verified
Digitally signed by
Parveen Kumar Chawla
Date: 2015.06.01
16:50:06 IST
Reason: