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Supreme Court - Daily Orders

Pentapati Pullarao vs Polavaram Project Authority . on 1 June, 2015

Bench: Prafulla C. Pant, Amitava Roy

               ITEM NO.801                COURT NO.3                 SECTION PIL W

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

               Writ Petition(s)(Civil)   No(s).   300/2015

               PENTAPATI PULLARAO                                    Petitioner(s)

                                                  VERSUS

               POLAVARAM PROJECT AUTHORITY AND ORS.                  Respondent(s)


               Date : 01/06/2015 This petition was mentioned today.

               CORAM :
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT
                         HON'BLE MR. JUSTICE AMITAVA ROY
                                    [VACATION BENCH]


               For Petitioner(s)    Mr. Subodh Markandeya, Sr. Adv.(mentioned by)
                                    Mr. Sravan Kumar K, Adv.
                                    for Mr. D. Mahesh Babu,AOR

               For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

On a mention made by Mr. Subodh Markandeya, learned senior counsel for the petitioner, we direct to list the writ petition for consideration on 08.06.2015.




               (Parveen Kr. Chawla)                            (Renu Diwan)
                  AR-cum-PS                                     Court Master




Signature Not Verified

Digitally signed by
Parveen Kumar Chawla
Date: 2015.06.01
16:50:06 IST
Reason: