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State of Haryana - Section

Section 60 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

60. Proximity to building.

- Every person shall provide a cesspool at a distance of at least 25 metres from a dwelling house or from any public, religious, educational building or any building in which any person may or may be intended to be employed in any manufacture, trade or business, or any place of recreation, or any public thoroughfare.