Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 168] [Entire Act] Union of India - Subsection Section 168(168) in The Railway Protection Force Rules, 1987 168.1The Assistant Inspector General, the senior Commandant referred to in rule(hereinafter referred to as the presiding Officer) shall constitute a Security Court.
