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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(6) in The Mizoram Aided College Employees Rules, 1990

(6)In the case of making selection of candidates for more than one department at a time, the Selection Board shall prepare a common list of selected candidates inter-departmentally in order of merit.