Madhya Pradesh High Court
Netrapal Singh Yadav Thr Manoj Yadav vs The State Of Madhya Pradesh on 10 March, 2025
Author: Pranay Verma
Bench: Pranay Verma
1 WP-29124-2023
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 29124 of 2023
(NETRAPAL SINGH YADAV THR MANOJ YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 10-03-2025
Shri Shashwat Seth - Advocate for the petitioner.
Shri Tushar Sodani - counsel appearing on behalf of Advocate
General.
Learned counsel for respondents No.1, 2, 3, 5 and 6 /State prays for
and is granted 8 weeks time to file the reply.
List after 8 weeks.
(PRANAY VERMA) JUDGE SS/-
Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 3/11/2025 3:02:56 PM