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Madhya Pradesh High Court

Netrapal Singh Yadav Thr Manoj Yadav vs The State Of Madhya Pradesh on 10 March, 2025

Author: Pranay Verma

Bench: Pranay Verma

                                                             1                                WP-29124-2023
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                       WP No. 29124 of 2023
                           (NETRAPAL SINGH YADAV THR MANOJ YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS )



                          Dated : 10-03-2025
                                 Shri Shashwat Seth - Advocate for the petitioner.

                                 Shri Tushar Sodani - counsel appearing on behalf of Advocate
                          General.

                                 Learned counsel for respondents No.1, 2, 3, 5 and 6 /State prays for

and is granted 8 weeks time to file the reply.

List after 8 weeks.

(PRANAY VERMA) JUDGE SS/-

Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 3/11/2025 3:02:56 PM