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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(3)(i) in Gender Sensitisation & Sexual Harassment of Women at District Court, Gandhinagar and Courts under the jurisdiction of District Court, Gandhinagar (Prevention, Prohibition and Redressal) Regulations, 2013

(i)summoning and enforcing the attendance of any person and examining him on oath;