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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(2)(pp) in The Prevention of Money-Laundering Act, 2002

(pp)[ the manner in which the forwarding of the order for retention or continuation of freezing of the property and the period of keeping such order and material under sub-section (2) of section 20;] [Inserted by Act No. 2 OF 2013].