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Supreme Court - Daily Orders

State Of Rajasthan vs Dr. Ganga Ram Jakhar on 18 October, 2016

Bench: A.K. Sikri, N.V. Ramana

     ITEM NO.44                                  COURT NO.9               SECTION II

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS
     Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP                         No(s).
     16269/2016
     (Arising out of impugned final judgment and order dated 17/08/2015
     in SBCMP No. 86/2015 passed by the High Court of Rajasthan at
     Jodhpur)

     STATE OF RAJASTHAN                                                    Petitioner(s)
                                                        VERSUS

     DR. GANGA RAM JAKHAR                               Respondent(s)
     (With appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP)
     WITH SLP(Crl.)...CRLMP No. 16462/2016
     (With appln.(s) for c/delay in filing SLP and appln.(s) for c/delay
     in refiling SLP and Office Report)

     SLP(Crl.)...CRLMP No. 16515/2016
     (With appln.(s) for c/delay in filing SLP and appln.(s) for c/delay
     in refiling SLP and Office Report)
     SLP(Crl.)...CRLMP No. 16559/2016
     (With appln.(s) for c/delay in filing SLP and appln.(s) for c/delay
     in refiling SLP)

     Date : 18/10/2016 These petitions were called on for hearing today.
     CORAM :
                           HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)                   Mr.   Jayant Bhatt,Adv.
                                         Mr.   Nasir Ehsan,Adv.
                                         Mr.   Vipan Kumar,Adv.
                                         Mr.   Milind Kumar,Adv.
     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

The special leave petitions are dismissed.

Signature Not Verified

Pending application(s), if any, shall stand disposed Digitally signed by SAPNA BISHT Date: 2016.10.19 11:09:22 IST Reason: of.

                               (SAPNA BISHT)                     (MALA KUMARI SHARMA)
                                  SR. P.A.                           COURT MASTER