Supreme Court - Daily Orders
State Of Rajasthan vs Dr. Ganga Ram Jakhar on 18 October, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.44 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
16269/2016
(Arising out of impugned final judgment and order dated 17/08/2015
in SBCMP No. 86/2015 passed by the High Court of Rajasthan at
Jodhpur)
STATE OF RAJASTHAN Petitioner(s)
VERSUS
DR. GANGA RAM JAKHAR Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
WITH SLP(Crl.)...CRLMP No. 16462/2016
(With appln.(s) for c/delay in filing SLP and appln.(s) for c/delay
in refiling SLP and Office Report)
SLP(Crl.)...CRLMP No. 16515/2016
(With appln.(s) for c/delay in filing SLP and appln.(s) for c/delay
in refiling SLP and Office Report)
SLP(Crl.)...CRLMP No. 16559/2016
(With appln.(s) for c/delay in filing SLP and appln.(s) for c/delay
in refiling SLP)
Date : 18/10/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Jayant Bhatt,Adv.
Mr. Nasir Ehsan,Adv.
Mr. Vipan Kumar,Adv.
Mr. Milind Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
Signature Not VerifiedPending application(s), if any, shall stand disposed Digitally signed by SAPNA BISHT Date: 2016.10.19 11:09:22 IST Reason: of.
(SAPNA BISHT) (MALA KUMARI SHARMA)
SR. P.A. COURT MASTER