Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 26 in The U.P. Agricultural Credit Rules, 1975 26. [* * *] [Deleted by Notification No. IF-196/X - 77, dated February 18, 1978, published in U.P. Gazette, Extra., dated 28th February, 1978]
