Madhya Pradesh High Court
Shivam Singh vs The State Of Madhya Pradesh on 12 May, 2023
Author: Anand Pathak
Bench: Anand Pathak
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 20492 of 2023 (SHIVAM SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 12-05-2023 Shri R.S. Yadav, learned counsel for the applicant.
Shri R.S. Kushwaha, learned Dy. Advocate General for the State. As prayed by the learned counsel for the applicant, list this case after two weeks.
(ANAND PATHAK) JUDGE Rashid Signature Not Verified Signed by: RASHID KHAN Signing time: 13-May-23 6:23:23 PM