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[Cites 0, Cited by 0] [Section 54(5)] [Section 54] [Entire Act]

State of Andhra Pradesh - Subsection

Section 54(5)(b) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

(b)amend the result sheet in Form XXX to the extent necessary after such recount; and