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[Cites 0, Cited by 0] [Section 35B] [Entire Act]

Union of India - Subsection

Section 35B(b) in The Companies (Indian Accounting Standards) Rules, 2015

(b)quantitative and qualitative information that allows users of financial statements to evaluate the amounts in the financial statements arising from expected credit losses, including changes in the amount of expected credit losses and the reasons for those changes; and