Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Gujarat - Section Section 11 in The Bombay Prevention of Gambling Act, 1887 11. [Payment of portion of fine to informer. - Deleted by Gujarat 32 of 1963, section 3.]
