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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(1)(b) in Assam Industrial Infrastructure Development Corporation Act, 1990

(b)As against the Corporation to any tenancies or like relationship created by the Corporation in respect of any premises; but shall apply to any premises let to the corporation.