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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(f) in Homoeopathy Central Council (Election) Rules, 1975

(f)before the commencement of the actual election, the Registrar of the University shall invite the members to inspect the ballot box, in case they may like to do so, and he shall then lock the box;