Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(a) in Tamil Nadu District Municipalities Building Rules, 1972 (a)A site plan of the land on which the building is to be constructed / reconstructed/altered or added (complying with the requirements of Appendix C of the rules); and
