Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 998] [Entire Act] State of Punjab - Subsection Section 998(c) in Punjab Jail Manual, 1996 (c)any convict who on account of illness is, in the opinion of the medical officer, unfit to be transferred or whom the Superintendent considers it undesirable to transfer for other reasons.
