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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(2)(a) in Kerala Land Assignment Rules, 1964

(a)[ Poonjar and Melukavu Villages in Meenachil Taluk; Erumely, Kanjirappally, Mundakkayam, and Manimala Villages in Kanjirappally Taluk; Vellavur Village in Changanachery Taluk and the Devicolam, Peermade, and Udumbanchola Taluks in the District of Kottayam] [Substituted by SRO 424/68 dated 12/12/1968 published in Kerala Gazette Extraordinary No. 279 dated 17-12-1968.].