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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(7) in Uttar Pradesh Intermediate Education Act, 1921

(7)[ to publish or withhold publication of the results of its examinations wholly or in part.] [Substituted by U.P. Act No. 26 of 1975 and shall be deemed always to have been substituted.];