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State of Tamilnadu - Section

Section 9 in Tamil Nadu Panchayats (Elections) Rules, 1995

9. General duties of the Returning Officer.

- Subject to the superintendence, direction and control of the State Election Commission and under the supervision and guidance of the District Election Officer, the Returning Officer shall be responsible for the proper conduct of the elections in the manner provided in the Act, the rules thereunder and any other orders issued by the State Election Commission, from time to time.