Section 2(d) in Himachal Pradesh Para-Veterinary Council Act, 2010
(d)"Para-clinical establishment" means a place catering to pathological, bacteriological, radiological, biological investigations or other diagnostic services with the aid and assistance of devices and equipments, established as an independent entity or part of an establishment such as a hospital, polyclinic, dispensary, special camps where, infirm, injured or disabled animals are brought for treatment, observation or care or seen as outpatient;
