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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(5) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(5)Power for the operation of the trunked mechanical ventilation system or fans, as the case may be, required by the foregoing sub-rules shall be available at al times when any members of the crew are on board the ship and circumstances require such system or fans to be used.