Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 13] [Entire Act] Union of India - Subsection Section 13(5) in The Official Secrets Act, 1923 (5)In this section, the appropriate Government means—(a)in relation to any offences under section 5 not connected with a prohibited place or with a foreign power, the State Government; and(b)in relation to any other offence, the Central Government.
