Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Uttar Pradesh - Subsection

Section 75(2)(p) in The United Provinces Private Forests Act, 1948

(p)the items to be included as a revenue and items to be included as expenditure in the account mentioned in Section 40, and the manner in which such account shall be prepared; and (q) any matter which is by this Act expressly required or authorised to be prescribed or to be provided for by rules.