Supreme Court - Daily Orders
Commissioner Of Income Tax, Delhi-Ii vs M/S. Moser Baer India Ltd. on 21 April, 2014
ÀITEM NO.203 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).18562/2009
(From the judgement and order dated 22/09/2008 in ITA No.824/2008
of The HIGH COURT OF DELHI AT N. DELHI)
COMMR.OF INCOME TAX, DELHI-II Petitioner(s)
VERSUS
M/S MOSER BAER INDIA LTD. Respondent(s)
(With appln(s) for c/delay in filing SLP and prayer for interim
relief and office report) (FOR FINAL DISPOSAL)
Date: 21/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Mukul Gupta, ASG
Mr. Gaurav Dhingra, Adv.
Ms. Madhurima Tatia, Adv.
Mr. Aseem Swaroop, Adv.
Ms. Suvarna Kashyap, Adv.
Mrs. Anil Katiyar, Adv.
Mr. B.V. Balaram Das,Adv.
For Respondent(s) Mr. Ajay Vohra, Adv.
Ms. Kavita Jha,Adv.
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
[ Charanjeet Kaur ] [ Suneet Mahajan ] Court Master Court Master