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State of Jharkhand - Section

Section 395 in Civil Court Rules of the High Court of Judicature at Patna

395.

To prevent the risk of stamp slips and upper halves of adhesive stamps being used more than once, the officer passing a copyist's or typist's account will, after checking it as directed, tear up the slips and upper halves of adhesive stamps and cause them to be burnt in his presence. A certificate that this has been done must be attached to the bill on which the copyists or typist's fees are drawn.