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Gujarat High Court

Nitin Bipinbhai Soni & vs Vipul Arvindbhai Shah & ... on 21 July, 2015

Author: Akil Kureshi

Bench: Akil Kureshi

            C/CRA/275/2015                                ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               CIVIL REVISION APPLICATION NO. 275 of 2015

==========================================================
                   NITIN BIPINBHAI SONI & 1....Applicant(s)
                                   Versus
                 VIPUL ARVINDBHAI SHAH & 3....Opponent(s)
==========================================================
Appearance:
MR SP MAJMUDAR, ADVOCATE for the Applicant(s) No. 1 - 2
==========================================================

            CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI

                               Date : 21/07/2015


                                ORAL ORDER

  Rule.

(AKIL KURESHI, J.) raghu Page 1 of 1