Bombay High Court
Shri Sukhdev Bhimaji Shinde vs The Superintendent, Pay & Provident ... on 4 December, 2018
Bench: A.S. Oka, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8222 OF 2018
Mukund Marutirao Jagtap ....Petitioner
V/S
The Supertindent, Pay & Provident Fund Unit, ....Respondent
Education Dept. And Ors.
WITH CONT. PETITION NO. 373 OF 2017 Shri Sukhdev Bhimaji Shinde ....Petitioner V/S The Superintendent, Pay & Provident Fund Unit ....Respondent And Ors WITH WRIT PETITION STAMP NO. 15490 OF 2018 Pramodini Mangesh Rukari ....Petitioner V/S The Superintendent Pay & Provident Fund Unit ....Respondent And Ors.
Mr Vivek Vijay Salunke For Petitioner Mr A. I. Patel AGP for R.no. 1, 2, 4 For Respondent CORAM : A.S. OKA & SANDEEP KASHINATH SHINDE, JJ DATE : 4th December, 2018 Page 1/2 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:53:39 ::: P.C. :
Not on Board. Taken on Board. Place the petition on 21/01/2019 under caption FRESH ADMISSION.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:53:39 :::