Punjab-Haryana High Court
Sunder Singh And Another vs Rattan Singh And Others on 20 September, 2013
Author: Paramjeet Singh
Bench: Paramjeet Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR No.2558 of 2013
Date of Decision:20.09.2013.
Sunder Singh and another
....Petitioners
Versus
Rattan Singh and others
.....Respondents
CORAM: HON'BLE MR. JUSTICE PARAMJEET SINGH
1) Whether reporters of the local papers may be allowed to
see the judgment?
2) To be referred to the Reporters or not?
3) Whether the judgment should be reported in the Digest?
Present: Mr. Sudhanshu Makkar, Advocate,
for the petitioners.
Mr. Ramender Chauhan, Advocate,
for respondents no.1 to 3.
Mr. Jatin Hans, Advocate,
for respondent no.4.
****
PARAMJEET SINGH, J. (Oral)
After arguing for some time, learned counsel for the petitioners wants to withdraw the instant petition.
Dismissed as withdrawn.
(Paramjeet Singh) Judge September 20, 2013 parveen kumar Kumar Parveen 2013.09.23 13:40 I attest to the accuracy and integrity of this document High Court, Chandigarh