Madhya Pradesh High Court
Vikram Singh Rajpoot vs Prathmik Krishi Sakh Sahkari Sanstha ... on 9 September, 2022
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 1715 of 2020 (VIKRAM SINGH RAJPOOT Vs PRATHMIK KRISHI SAKH SAHKARI SANSTHA MARYASIT DIGUWAN THR.
AND OTHERS) Dated : 09-09-2022 None for the parties.
Adjourned.
(DEEPAK KUMAR AGARWAL) JUDGE Van VANDANA VERMA 2022.09.09 16:44:52 -07'00'