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Madhya Pradesh High Court

Vikram Singh Rajpoot vs Prathmik Krishi Sakh Sahkari Sanstha ... on 9 September, 2022

Author: Deepak Kumar Agarwal

Bench: Deepak Kumar Agarwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 1715 of 2020 (VIKRAM SINGH RAJPOOT Vs PRATHMIK KRISHI SAKH SAHKARI SANSTHA MARYASIT DIGUWAN THR.

AND OTHERS) Dated : 09-09-2022 None for the parties.

Adjourned.

(DEEPAK KUMAR AGARWAL) JUDGE Van VANDANA VERMA 2022.09.09 16:44:52 -07'00'