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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)The candidates shall ordinarily select the examination centre which is the nearest one from the school. However, it shall be competent for the Chairman to permit candidates to opt for any other centre on written request through the head of the school. Such permission has to be obtained prior to submission of application for examination.