Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 873] [Entire Act]

State of Haryana - Subsection

Section 873(2) in Punjab Jail Manual

(2)The Superintendent shall return the warrant of execution with an endorsement to the effect that the sentence has been carried out.